Himachal Pradesh High Court
State Of H.P. vs . Sh. Rajinder & Company Govt. ... on 22 July, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
State of H.P. vs. Sh. Rajinder & Company Govt. Contractor Arb. Case No. 46 of 2022 .
22.07.2022 Present: Mr. Vinod Thakur, Addl. A.G. with Mr. Bhupinder Thakur, Dy. A.G., for the appellant.
Mr. Sarvedhaman Rathore, Advocate, for the respondents.
Reply, as prayed for, be filed within two weeks. List on 05.08.2022.
Chauhan)
r to (Tarlok
Judge
Singh
22nd July, 2022
(sanjeev)
::: Downloaded on - 23/07/2022 20:02:30 :::CIS