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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4)(b) in The Central Reserve Police Force Rules, 1955

(b)The minimum standard laid down in sub-rule (a) in so far as it relates to height may be relaxed from 5'-7" to 5'-5" in the case of people having martial traditions such as Gorkhas, Garhwalis, Kumaonese, Dogras and Marathas.
(bb)The minimum standard laid down in sub-rule (a) may be related--
(i)in so far as it relates to height, from 5'-7" to 5'-4".
(ii)in so far as it relates to chest measurement, from 311/2" expanded 331/2" to 30" expanded 32" for Adivasis.