Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(2) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(2)Both General and Selective licence holder shall be entitled to deal in cotton, jute and ginger as the case may be or all of them simultaneously as specified in the licence.