Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(iv) in The Punjab Land Revenue Rules (iv)[-] [Omitted vide GSR 58/PA/17/87/Sections 17 and 28/Amd. (II)/80 dated 11-7- 1980.].
