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Himachal Pradesh High Court

Nirmla Devi vs Kuldeep Kumar & Anr. And Connected ... on 9 March, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Nirmla Devi Vs Kuldeep Kumar & anr. and connected matter FAO No. 143 of 2014 .

a/w FAO No. 49 of 2014 FAO No. 143 of 2014 09.03.2023 Present: Mr. J.L.Bhardwaj, Senior Advocate with Mr. Vinod K. Gupta, Advocate, for the appellant.

Ms. Heena, Advocate vice counsel for respondent No.1.

r to None for respondent No.2.

FAO No.49 of 2014 None for the appellant.

Mr. J.L. Bhardwaj, Senior Advocate with Mr. Vinod K. Gupta, Advocate for respondent No.1.

Non for respondent No.2.

List alongwith FAO No.94 of 2014 and connected matter, stated to be arising out the same accident, on 16.03.2023.

Jyotsna Rewal Dua Judge March 9, 2023 (R.Atal) ::: Downloaded on - 09/03/2023 20:40:31 :::CIS