Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Uttar Pradesh - Subsection Section 91(a) in The Greater Noida Industrial Development Area Building Regulations, 1992 (a)The approach road to the farm house shall have a minimum right of way of 9.0 metres of which at least 5.5 metres shall be water bound surface.
