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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2)(b) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(b)a certified copy of updated list of landholders and occupiers of land with prescribed details within the area of operation of Water Users' Association at Minor Level.