Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(6) in Bihar Cinemas (Regulation) Rules, 1974 (6)Spool shall be chain or gear driven and films shall be wound upon spools so that the wound-film shall not at any time reach or project beyond the edges of the flanges of the spool.
