Section 103(1)(a) in The Chhattisgarh Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

State of Chattisgarh - Subsection

Section 103(1)(a) in The Chhattisgarh Motor Vehicles Rules, 1994

(a)In the case of public service vehicle covered with a valid permit following particulars shall be exhibited on the Upper edge of the left side of the wind screen in red colour :-

(i)Category of Service;

(ii)Permit Number with validity;

(iii)Granting Authority;

(iv)Route.

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State of Chattisgarh - Subsection

Section 103(1)(a) in The Chhattisgarh Motor Vehicles Rules, 1994