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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Chattisgarh - Subsection

Section 103(1) in The Chhattisgarh Motor Vehicles Rules, 1994

(1)In respect of Public Service Vehicle the following particulars shall be exhibited in the manner specified below :-
(a)In the case of public service vehicle covered with a valid permit following particulars shall be exhibited on the Upper edge of the left side of the wind screen in red colour :-
(i)Category of Service;
(ii)Permit Number with validity;
(iii)Granting Authority;
(iv)Route.
(b)In the case of vehicle, which is not covered with any permit the words "Reserve stage carriage or spare Bus" as the case may be shall be painted in red colour on the upper edge of the left side of wind screen.
(c)The size of letters mentioned in clauses (a) and (b) shall be 8 cm. in height and shall be clearly legible from a distance of twenty-five metres.