Section 16 in Bihar Engineering Service Rules, 1939
16.
(a)The final selection of candidates shall be made by the Governor from amongst those who have been included in the list submitted by the Commission under Rule 14 or in respect of whom a report has been submitted in accordance with Rule 15 after considering the views, if any, submitted by the officer representing the department in accordance with Rule 12.(b)Every candidate so selected shall be examined by a medical board. A candidate who fails to satisfy the medical board shall not be appointed.Promotion of officers already in Government service.
