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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(a) in Bihar Engineering Service Rules, 1939

(a)The final selection of candidates shall be made by the Governor from amongst those who have been included in the list submitted by the Commission under Rule 14 or in respect of whom a report has been submitted in accordance with Rule 15 after considering the views, if any, submitted by the officer representing the department in accordance with Rule 12.