Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 21 in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

21. Public-private participation in the tourism industry.

(1)Efforts shall be made by the Department of Tourism for inviting and effecting collaboration with private entrepreneurs in respect of those units of public sector undertakings which can give better results by such a measure.
(2)New viable projects or units servicing the tourism sector may be floated so as to attract private participation.
(3)Incentives may be offered to the entrepreneurs so as to generate feeling of assurance of viability and profitability in the tradeChapter – XII Miscellaneous.