Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(3) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010 (3)Incentives may be offered to the entrepreneurs so as to generate feeling of assurance of viability and profitability in the tradeChapter XII Miscellaneous.
