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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(1)(j) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(j)three teachers, to be nominated by the Vice-Chancellor, one from among professors, one from among associate professors and one from among assistant professors of the University by rotation according to their seniority.