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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa State Transport Appellate Tribunal Rules, 1993

(1)The provisions of Rule 5 laying down the manner of presentation, hearing and disposal of an appeal, shall apply mutatis mutandis in regard to the presentation, hearing and disposal of petition of revision.