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State of Odisha - Section

Section 6 in The Orissa State Transport Appellate Tribunal Rules, 1993

6. Revision.

(1)The provisions of Rule 5 laying down the manner of presentation, hearing and disposal of an appeal, shall apply mutatis mutandis in regard to the presentation, hearing and disposal of petition of revision.
(2)The fee for an application of revision shall be rupees one hundred and fifty only.