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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(d) in Rules of Admission to Medical Colleges in Rajasthan, 1986

(d)6% seats are reserved for natural born candidates (Not adopted) belonging to Scheduled Tribes as notified in the Presidential Order for the State of Rajasthan and who fulfills conditions as laid down in Rule 3.25% of the above reserved seats shall be reserved for girls candidates belonging to Scheduled Tribes.