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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Gujarat - Subsection

Section 53(1) in The Maharaja Sayajirao University of Baroda Act, 1949

(1)The annual accounts of the University shall be prepared under the direction of the Syndicate and [* * *] [The words 'the accounts' were deleted, by Bombay 52 of 1950, Section 36 (a).] shall be submitted to the Government for audit.