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State of Gujarat - Section

Section 53 in The Maharaja Sayajirao University of Baroda Act, 1949

53. Annual accounts, financial estimates and annual report.

(1)The annual accounts of the University shall be prepared under the direction of the Syndicate and [* * *] [The words 'the accounts' were deleted, by Bombay 52 of 1950, Section 36 (a).] shall be submitted to the Government for audit.
(2)The Syndicate shall prepare, every year before such date as may be prescribed by the Statutes, the financial estimates for the ensuing year.
(3)The [* * *] [The words 'annual accounts and the' were deleted, by Bombay 52 of 1950, Section 36 (b).] financial statement shall be considered by the Senate at a meeting of the Senate held before the end of the year and the Senate may pass resolutions with reference thereto and communicate the same to the Syndicate which shall take them into consideration and finally adopt the [* * *] [The words 'accounts and' were deleted, by Bombay 52 of 1950, Section 36 (b).] financial estimates.
(4)The annual report [and accounts] [These words were inserted, by Bombay 52 of 1950, Section 36 (c).] of the University shall be prepared under the direction of the Syndicate and shall be submitted to the Senate on or before such date as may be prescribed by the Statutes, and shall be considered at its annual meeting. The Senate may pass resolutions thereon and communicate the same to the Syndicate, which shall take such action thereon, as may seem necessary and appropriate to give effect to the resolutions.