Himachal Pradesh High Court
Muni Lal vs . Sita Devi & Others on 19 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Muni Lal vs. Sita Devi & others .
RSA No. 34 of 2023 19.05.2023 Present: Mr. H. C. Sharma, Advocate, for the appellant.
Mr. Neeraj Gupta, Sr. Advocate with Mr. Vedant Ranta, Advocate, for respondent No.1.
None for respondents No. 2 to 11, 14, 15, 17, 19 to 22, 24 to 28, 30 and 31 despite service.
Respondents No. 16 and 23 are stated to have died.
Remaining respondents have not been served.
Learned counsel for the appellant seeks time to take appropriate steps for the service of un- served respondents as also for substitution of deceased respondents in accordance with law. Needful be done within four weeks.
List on 7.7.2023.
(Satyen Vaidya) Judge 19th May, 2023 (kck) ::: Downloaded on - 19/05/2023 20:33:46 :::CIS