Himachal Pradesh High Court
Muni Lal vs . Sita Devi And Ors. on 24 March, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Muni Lal Vs. Sita Devi and ors.
RSA No. 34 of 2023 .
24.03.2023 Present: Mr. H.C. Sharma, Advocate, for the appellant.
Learned counsel for the appellant submits that the steps for the service of respondents have been taken only on 15.03.2023. Let notice be issued to the respondents returnable on 19.05.2023.
( Satyen Vaidya ) Judge 24h March, 2023 (sushma) ::: Downloaded on - 25/03/2023 20:35:48 :::CIS