(2)In a bazar area-(a)in a site abutting a public street which is not a service lane, 10 feet from the rear boundary of the site;(b)in a site abutting a service lane, 10 feet from the centre of the line of the service lane for unstoreyed signature abutting the lane and further 10 feet the first floor for storeyed structure about the lane;Where the rear of the site is contiguous with the rear of another site that is, where the rear of a site does not about on a service lane, 10 feet from the rear boundary of the site.