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[Cites 0, Cited by 0] [Section 534D(2)] [Section 534D] [Entire Act]

State of Odisha - Subsection

Section 534D(2)(b) in Orissa Municipal Rules, 1953

(b)in a site abutting a service lane, 10 feet from the centre of the line of the service lane for unstoreyed signature abutting the lane and further 10 feet the first floor for storeyed structure about the lane;