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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in Tamil Nadu Agricultural University Act, 1971

(1)For the development of agriculture and for furthering the advancement of learning and prosecution of research in agriculture and allied sciences, on and from the appointed day, there shall be established a University by the name Tamil Nadu Agricultural University.