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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Madhya Pradesh - Subsection

Section 110(17) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(17)
(a)Fee for High School Supplementary Examination in one subject- Rs. 15 plus Rs. 3 for mark-slip.
(b)Fee for High School Supplementary Examination in two subjects-Rs. 18 plus 3 for Mark-slip.