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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(e) in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018

(e)This amount D minus R shall be further allocated to each pooling station and for each generator who is not a part of the pooling station feeding directly to the sub-station in proportion to their deviation.