Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Goa - Subsection Section 65(2) in The Goa, Daman and Diu School Education Rules, 1986 (2)The decision of the Director shall be communicated to the managing committee of the school by the 31st day of December of the year in which the application is made.
