Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act] State of Assam - Subsection Section 59(1)(b) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (b)basement shall not be permitted in low lying areas and areas without adequate drainage facilities to ensure drainage from the basement;