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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

(3)All answer books collected from the examinees will be packed up in cloth-lined covers immediately after the paper is over, sealed by the Examination Superintendent and the cover signed by the Examination Superintendent and Invigilators in whose presence it is packed and sealed. The packets should be despatched by Registered Post (Insured for Rs. 1000/-) the same day to the Registrar. The Examination Superintendent will keep in each cover a slip indicating the number of answer books kept in it. At the end of the Examination, Superintendent will send to the Registrar an account of the answer books used in the form given in Schedule II together with all the blank answer books etc.