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State of Rajasthan - Section

Section 11 in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

11. Answer Books.

(1)The Registrar will supply the required number of blank answer books (in which the examinee will write answers), piece of blotting paper, ink and question papers. The answer books will bear the seal of the Registrar.
(2)Answers by the candidates must be written legibly on one side only of the paper. The other side may be used for rough notes. On no account whatever must a sheet or part of a sheet be torn from the answer book. The examinees should not write their names any where in the answer books.
(3)All answer books collected from the examinees will be packed up in cloth-lined covers immediately after the paper is over, sealed by the Examination Superintendent and the cover signed by the Examination Superintendent and Invigilators in whose presence it is packed and sealed. The packets should be despatched by Registered Post (Insured for Rs. 1000/-) the same day to the Registrar. The Examination Superintendent will keep in each cover a slip indicating the number of answer books kept in it. At the end of the Examination, Superintendent will send to the Registrar an account of the answer books used in the form given in Schedule II together with all the blank answer books etc.