Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in Veterinary Council Of India Regulation, 1991

(2)It shall be the duty of the Secretary to ascertain periodically from the University, Board or other veterinary, institution conducting veterinary examination, the date and place of every such examination which may be inspected by the Veterinary Council of India.