(3)The medical report referred to in sub-section (2) shall state inter alia,-(a)the sex and age of the vagrant;(b)whether the vagrant is a leper ;(c)from what, if any, communicable diseases other than leprosy the vagrant is suffering;(d)whether the vagrant is insane or mentally deficient;(e)what is the general state of health and bodily condition of the vagrant and for which if any, of the prescribed types of work he is fit.
