Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act] Bengal Presidency - Subsection Section 8(3)(e) in The Bengal Vagrancy Act, 1943 (e)what is the general state of health and bodily condition of the vagrant and for which if any, of the prescribed types of work he is fit.