Section 21(4) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987
(4)The other members of the Governing Council shall be, -(a)two members elected by the Senate from among its members;(b)two members elected by the Dean or Principals of affiliated colleges providing courses of study and training in medical science from among themselves;(c)one member elected by the University Professors from among themselves; and(d)one expert in Medical Education, nominated by the Chancellor on the recommendation of the Vice-Chancellor.
