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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(4)(b) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(b)two members elected by the Dean or Principals of affiliated colleges providing courses of study and training in medical science from among themselves;