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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(5) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(5)All questions which come up before any meeting of the Authority shall be decided by a majority of the members present, and in the event of a tie, the Chairperson, or the person presiding the meeting shall have the second or casting vote.