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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2) in The Tamil Nadu State Agricultural Council Act, 2009

(2)A committee constituted under this Section shall meet at such time and at such place and shall observe such Rules of procedure in regard to the transaction of business at its meetings as may be provided in the regulation.