Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15A] [Entire Act] State of Punjab - Subsection Section 15A(2) in Punjab State Lottery Rules, 1998 (2)One ticket will enable the holder thereof to claim one prize only, whichever is higher.]
