Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 15A in Punjab State Lottery Rules, 1998 15A. Mode of Disbursement of payments. (1)All the prize winning tickets holders shall be paid in Indian currency.(2)One ticket will enable the holder thereof to claim one prize only, whichever is higher.]
