Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(4)(iii) in The Maharashtra Electricity Consumption of Electrical Energy (Restriction) Order, 1974 (iii)the average monthly consumption of the consumer during six billing months immediately preceding the month of June, 1979, whichever is higher :