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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1)(v) in Tamil Nadu Combined Development and Building Rules, 2019

(v)In CBA, there shall be at-least 1m wide internal passage from rear to front in ground level or ground floor, directly accessible to road