Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Haryana - Subsection Section 25(1) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963 (1)The Government may, by notification and subject to the condition of previous publication, make rules for carrying out the purposes of this Act.
