Himachal Pradesh High Court
Prem Lal Raina vs . Ntpc Ltd. And Another on 7 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Prem Lal Raina vs. NTPC Ltd. and another .
Civil Suit No.29 of 2020 7.07.2023 Present Mr. Naresh K. Verma, Advocate, for the plaintiff.
Mr. Ganesh Gupta, Advocate, for defendant Nos. 1 and 2. OMP No.624 of 2021 Though, pleadings in the application are complete, but since learned Senior counsel, who has to argue on behalf of the non-applicants-defendants, is not present on account of some personal difficulty, prayer has been made on his behalf for an adjournment. Prayer allowed as not opposed.
List on 26.7.2023.
(Sandeep Sharma) Judge July 7, 2023 (shankar) ::: Downloaded on - 07/07/2023 20:56:47 :::CIS