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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Assam - Subsection

Section 54(iv) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(iv)the side and rear setback shall be increased by 0.3m for every 1.5m additional height of the building in addition to the setback already prescribed in this rule subject to maximum of 4.5m side setback and 6.0m rear setback;