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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(12) in Andhra Pradesh Electricity Regulatory Commission (Interim Balancing and Settlement Code) Regulation, 2006

12.2The banking facility to the Wind and Mni Hydel power generators shall be subject to the conditions specified in Appendix - 3.