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State of Andhra Pradesh - Section

Section 215 in Criminal Rules of Practice and Circular Orders, 1990

215. Endorsement on copies:

- Every copy shall bear an endorsement showing the following dates: -
(i)Application made.
(ii)Stamp papers (or charges) called for.
(iii)Stamp papers (or charges) deposited.
(iv)Copy ready.
(v)Copy delivered or posted.