Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 215] [Entire Act]

State of Andhra Pradesh - Subsection

Section 215(v) in Criminal Rules of Practice and Circular Orders, 1990

(v)Copy delivered or posted.