Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(5) in The Orissa Children's and Women's Welfare Service Rules, 1989 (5)A list of candidates shall be drawn up by the Selection Committee on the basis of the total academic marks secured by the candidates in pursuance of Sub-rule (4).
