Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act] State of Haryana - Subsection Section 8(3)(i) in The Punjab Excise Fiscal Orders, 1932 (i)Neera shall be drawn only in pots or other receptacles freshly coated with lime so as to prevent from fermentations.